Rajasthan High Court - Jaipur
M/S Avvas Infotech Pvt. Ltd vs Uidai on 27 July, 2022
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 95/2020
M/s Avvas Infotech Pvt. Ltd
----Petitioner
Versus
Uidai
----Respondent
Connected With S.B. Arbitration Application No. 96/2020 M/s Avvas Infotech Pvt. Ltd
----Petitioner Versus Uidai
----Respondent S.B. Arbitration Application No. 97/2020 M/s Avvas Infotech Pvt. Ltd
----Petitioner Versus Uidai
----Respondent S.B. Arbitration Application No. 98/2020 M/s Avvas Infotech Pvt. Ltd
----Petitioner Versus Uidai
----Respondent S.B. Arbitration Application No. 99/2020 M/s Avvas Infotech Pvt. Ltd
----Petitioner Versus Uidai
----Respondent For Petitioner(s) : Mr. Ayush Singh for Mr. Punit Singhvi For Respondent No.2 : Dr. Ganesh Parihar, AAG assisted by Mr. Sameer Sharma For Respondent No.3 : Ms. Archana for Mr. Anil Mehta, AAG (Downloaded on 25/12/2022 at 03:35:08 AM) (2 of 2) [ARBAP-95/2020] HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 27/07/2022 No one has put in appearance on behalf of non-
applicant No.1.
Let the matter be listed for orders on 04.08.2022.
(PANKAJ BHANDARI),J CHANDAN /5-9 (Downloaded on 25/12/2022 at 03:35:08 AM) Powered by TCPDF (www.tcpdf.org)