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Rajasthan High Court - Jaipur

M/S Avvas Infotech Pvt. Ltd vs Uidai on 27 July, 2022

Author: Pankaj Bhandari

Bench: Pankaj Bhandari

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

             S.B. Arbitration Application No. 95/2020

M/s Avvas Infotech Pvt. Ltd
                                                                  ----Petitioner
                                   Versus
Uidai
                                                                ----Respondent

Connected With S.B. Arbitration Application No. 96/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent S.B. Arbitration Application No. 97/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent S.B. Arbitration Application No. 98/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent S.B. Arbitration Application No. 99/2020 M/s Avvas Infotech Pvt. Ltd

----Petitioner Versus Uidai

----Respondent For Petitioner(s) : Mr. Ayush Singh for Mr. Punit Singhvi For Respondent No.2 : Dr. Ganesh Parihar, AAG assisted by Mr. Sameer Sharma For Respondent No.3 : Ms. Archana for Mr. Anil Mehta, AAG (Downloaded on 25/12/2022 at 03:35:08 AM) (2 of 2) [ARBAP-95/2020] HON'BLE MR. JUSTICE PANKAJ BHANDARI Order 27/07/2022 No one has put in appearance on behalf of non-

applicant No.1.

Let the matter be listed for orders on 04.08.2022.

(PANKAJ BHANDARI),J CHANDAN /5-9 (Downloaded on 25/12/2022 at 03:35:08 AM) Powered by TCPDF (www.tcpdf.org)