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[Cites 0, Cited by 0] [Section 2(29)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(29)(v) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(v)any company other than the company mentioned in item (iv), with such limitations as specified by the Government from time to time.