Section 33(1)(v) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(v) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(v)furnish to the market committee such returns, statements estimates, statistics and report as the market committee may from time to time, require including reports;-

Legal Document View

Unlock Advanced Research with PRISMAI

State of Jammu-Kashmir - Subsection

Section 33(1)(v) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997