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Andhra Pradesh High Court - Amravati

Sunkupaku Vijaya Kantha, Krishna Dist 8 ... vs Chairman Lic Corp Of India, Mumbai 2 Ot on 28 June, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE No:W.P.Nos. 19262 of 2011, 9666, 16752, 17230 and 37210 of 2013 and 2346 of 2018 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

26. 28.06.2022 Sri Venkata Rao, learned counsel representing Ms. Kavitha Gottipati, learned counsel for the petitioner is present in W.P.No.17230 of 2013.

None appeared for the petitioners in the other connected matters.

Sri R.Suresh Kumar, learned counsel representing Bathula Raj Kiran, learned Standing Counsel for L.I.C submits that in some petitions amendment applications were filed recently and seeks two (02) weeks time to file objections to those applications.

List on 19.07.2022.

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