Delhi High Court - Orders
Ss Joshan vs Tenzing & Anr on 9 April, 2024
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 829/2002
SS JOSHAN ..... Appellant
Through: Mr. Satish Aggarwala, Advocate.
versus
TENZING & ANR ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 09.04.2024
1. Learned counsel for the appellant seeks some more time to inform about the status in terms of the previous order.
2. At request, renotify on 30.07.2024.
MANOJ KUMAR OHRI, J APRIL 9, 2024/rd This is a digitally signed order.
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