Section 6(2) in The M.P. Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981
(2)A Special Court shall consist of a single Judge who shall be appointed by the High Court upon a request made by the State Government.Explanation. - In this sub-section, the word "appoint" shall have the meaning given to it in the Explanation to section 9 of the Code.
