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[Cites 0, Cited by 0] [Section 21B] [Entire Act]

State of Tamilnadu - Subsection

Section 21B(4) in Tamil Nadu Entertainments Tax Rules, 1939

(4)Where a proprietor of television exhibition transfers his business to another, the transferee shall apply for a fresh certificate of registration. The Entertainments Tax Officer shall issue the certificate of registration after following the procedure laid down in sub-rule (3).