Section 27(5)(iv) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

(iv)Age Limit: The Maximum Age limits for applying for the post of Secretary and Advisors shall be sixty two (62) years.

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