Ranjit Singh vs State Of Punjab & Ors on 4 July, 2013

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Supreme Court of India

Ranjit Singh vs State Of Punjab & Ors on 4 July, 2013

Equivalent citations: 2013 AIR SCW 6515, 2013 (16) SCC 752, AIR 2014 SC (CRIMINAL) 206, 2014 (1) AJR 145, AIR 2014 SC (SUPP) 986, (2013) 128 ALLINDCAS 39 (SC), (2013) 3 ALLCRIR 3287, (2013) 8 SCALE 344

Bench: T.S. Thakur, Gyan Sudha Misra