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[Cites 0, Cited by 0] [Section 100(8)] [Section 100] [Entire Act]

State of Maharashtra - Subsection

Section 100(8)(c) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(c)for establishing and maintaining by the Committee a provident fund on behalf of its officers and servants; and for compelling any such officer or servant to contribute thereto and for contributing to such provident fund from the market fund;