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[Cites 0, Cited by 0] [Section 34(14)] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(14)(viii) in The Punjab Borstal Act, 1926

(viii)for regulating the transfer from one part of [the whole of India except Part B States] [Substituted for the words 'British India' by the Indian (Adaptation of Existing Indian Laws) Order, 1947, and by the Adaptation of Laws Order, 1950.] to another of inmates whose term of detention is about to expire.