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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(7) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(7)The registers and other records relating to an establishment and required to be maintained under the Act or these rules, shall be maintained legibly in English and Hindi.