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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(h) in Haryana Co-operative Societies Rules, 1989

(h)he has ceased to be a member of an elected committee of any co- operative society within a period of one year, preceding the date of inclusion of such society in the list of `D' Class Societies maintained by the Registrar or in the operation of order of winding up of such society under section 105 of the Act: