Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Public Debt (Compensation Bonds) Rules, 1954 (2)[] [Substituted by S.R.O. 2286, dated 3.10.1956] They shall apply to Government Securities in the form of a bond or a stock certificate issued under section 2(2) (b) of the Act.
