Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 32 in Assam Adoption of Standard Weights Act, 1955 32. Offences under other existing laws. - Trial of offences under this Act shall not preclude the trial of any person under any other law in force for the time being.
