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Supreme Court - Daily Orders

Tarun Goyal vs Income Tax Settlement Commn . on 27 April, 2016

     ITEM NO.97                           REGISTRAR COURT. 2                 SECTION IIIA

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. M V RAMESH

     Civil Appeal                No(s).   8329/2012

     TARUN GOYAL                                                           Appellant(s)

                                                      VERSUS

     INCOME TAX SETTLEMENT COMMN & ORS.                                    Respondent(s)

     (with office report)


     Date : 27/04/2016 This appeal was called on for hearing today.


     For Appellant(s)                     Ms.Veena Rattan,Adv.
                                          Ms. Pratibha Jain,Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld.counsel for the parties have failed to file the statement of case within the statutory period. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.04.27 16:32:12 TLT Reason: