Supreme Court - Daily Orders
Tarun Goyal vs Income Tax Settlement Commn . on 27 April, 2016
ITEM NO.97 REGISTRAR COURT. 2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Civil Appeal No(s). 8329/2012
TARUN GOYAL Appellant(s)
VERSUS
INCOME TAX SETTLEMENT COMMN & ORS. Respondent(s)
(with office report)
Date : 27/04/2016 This appeal was called on for hearing today.
For Appellant(s) Ms.Veena Rattan,Adv.
Ms. Pratibha Jain,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties have failed to file the statement of case within the statutory period. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.04.27 16:32:12 TLT Reason: