Madhya Pradesh High Court
Bundel Ghosi vs The State Of Madhya Pradesh on 5 September, 2014
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5.0pt;page-break-before:always;tab-stops:112.5pt center 190.55pt"><b style="mso-bidi-font-weight:normal"><u><span style="font-family:"Bookman Old Style";
mso-bidi-font-family:Tahoma;mso-ansi-language:HU" lang="HU">M.Cr.C. No.9187/2014</span></u></b></p>
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5.0pt"><u><span style="font-family:"Bookman Old Style";mso-bidi-font-weight:
bold" lang="HU"><span style="mso-spacerun:yes"> </span></span></u><b><u><span style="font-family:"Bookman Old Style"">5/9/2014</span></u></b><b style="mso-bidi-font-weight:normal"><span style="font-family:"Bookman Old Style"">
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<p class="MsoNormal" style="text-align:justify;text-indent:.5in;line-height:200%"><span style="font-family:"Bookman Old Style";mso-fareast-font-family:Tahoma;
mso-bidi-font-family:Tahoma;mso-ansi-language:HU" lang="HU">Shri Amit Dubey, Advocate for
the petitioner.</span></p>
<p class="MsoNormal" style="text-align:justify;line-height:200%"><span style="font-family:"Bookman Old Style";mso-fareast-font-family:Tahoma;
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1"> </span>Shri A.K. Chourasiya, Govt. Advocate for the
respondent/State.</span><span style="font-family:"Bookman Old Style"" lang="HU"> </span><span style="font-family:"Bookman Old Style""></span></p>
<p class="MsoNormal" style="text-align:justify;line-height:200%"><span style="font-family:"Bookman Old Style""><span style="mso-tab-count:1"> </span>This third repeat petition is directed on the ground of delay in trial.</span></p> <p class="MsoNormal" style="text-align:justify;text-indent:.5in;line-height:200%"><span style="font-family:"Bookman Old Style"">Let status report from the trial Court be called for.</span></p> <p class="MsoNormal" style="text-align:justify;text-indent:.5in;line-height:200%"><span style="font-family:"Bookman Old Style"">List the matter after a week along with report.</span></p> <p class="MsoNormal" style="text-align:justify;text-indent:.5in;line-height:200%"><span style="font-family:"Bookman Old Style""> </span></p> <p class="WW-BodyText2" style="text-indent:-1.25in;mso-line-height-alt:5.0pt"><b style="mso-bidi-font-weight:normal"><span style="font-size:11.0pt;
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5.0pt"><b style="mso-bidi-font-weight:normal"><span style="font-family:
"Bookman Old Style";mso-fareast-font-family:Tahoma;mso-ansi-language:HU" lang="HU">(Tarun Kumar Kaushal)</span></b></p> <p class="WW-BodyText2" style="mso-line-height-alt:5.0pt"><b style="mso-bidi-font-weight:
normal"><span style="font-family:"Bookman Old Style";mso-fareast-font-family: Tahoma;mso-ansi-language:HU" lang="HU"><span style="mso-tab-count:6"> </span>Judge</span></b></p> <p class="WW-BodyText2" style="mso-line-height-alt:5.0pt"><span style="font-size:18.0pt;mso-bidi-font-size:12.0pt;font-family:"Bookman Old Style"; mso-fareast-font-family:Tahoma;mso-ansi-language:HU" lang="HU"> </span></p> <p class="WW-BodyText2" style="margin-left:-85.5pt;mso-line-height-alt:5.0pt"><span style="font-size:9.0pt;mso-bidi-font-size:12.0pt;mso-fareast-font-family: Tahoma;mso-ansi-language:HU" lang="HU">Irfan</span><span style="font-family:"Bookman Old Style"; mso-fareast-font-family:Tahoma;mso-ansi-language:HU" lang="HU"></span></p> <!--[if gte mso 9]><xml> <w:LatentStyles DefLockedState="false" LatentStyleCount="156"> </w:LatentStyles> </xml><![endif]--><!--[if gte mso 10]> <style> /* Style Definitions */ table.MsoNormalTable {mso-style-name:"Table Normal";
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