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[Cites 0, Cited by 0] [Section 12(10)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(10)(a) in Uttar Pradesh State Universities Act, 1973

(a)where a vacancy in the office of Vice-Chancellor occurs or is likely to occur by reason of leave or any other cause, not being resignation or expiry of term of which a report shall forthwith be made by the Registrar to the Chancellor;