Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 19 in The West Bengal Joint Entrance Examinations Board Act, 2014 19. Power to remove difficulties. - The State Government shall have the power to remove difficulty that may arise in applying the provisions of this Act.
