Madhya Pradesh High Court
Shri Ashok Rangshahi vs The State Of Madhya Pradesh on 1 September, 2021
Author: Pranay Verma
Bench: Pranay Verma
1 MCRC-40875-2021
The High Court Of Madhya Pradesh
MCRC-40875-2021
(SHRI ASHOK RANGSHAHI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Indore, Dated : 01-09-2021
Heard through Video Conferencing.
Parties through their counsel.
Let a copy of the petition alongwith annexures be supplied to the
counsel for the respondent No.2.
Case diary be also called for. List in the week commencing 13-09-2021.
(PRANAY VERMA) JUDGE rashmi Signature Not Verified VerifiedDigitally Digitally signed by SAN RASHMI PRASHANT Date: 2021.09.02 12:17:12 IST