Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] Union of India - Subsection Section 18(2)(g) in The National Oilseeds And Vegetable Oils Development Board Act, 1983 (g)the powers which may be exercised and the functions which may be performed by the Managing Committee under sub-section (1) of section 8;