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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(2)(l) in Telangana Bhoodan and Gramdan Act, 1965

(l)the settlement of disputes in regard to the allotment of lands by a Gram Sabha, the levy of sums for such allotment and the eviction of allottees from the lands allotted;