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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(2)(e) in ANDHRA PRADESH ANCIENT AND HISTORICAL MONUMENTS AND ARCHAEOLOGICAL SITES AND REMAINS RULES 1960

(e)prepare a direct tracing or mould or squeeze of such monument or Part thereof - , except under and in accordance with the terms and conditions of a permission in writing granted by an Archaeological Officer.