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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Vindhya Province - Subsection

Section 1(a) in The Abolition of Jagirs and Land Reforms Rules, 1953 (Vindhya Pradesh)

(a)
(i)These rules may be called The Abolition of Jagirs and Land Reforms Rules, 1953 (Vindhya Pradesh).
(ii)They shall come into force at once.