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State of Rajasthan - Section

Section 4 in The Rajasthan Home Guards Act, 1963

4. Functions and duties of members

(1)The Commandant may at anytime call out a member of the Home Guards for training or to discharge any of the functions or duties assigned to the Home Guards in accordance with the provisions of this Act and the Rules made there under.
(2)The Commandant General may in an emergency call out a member of the Home Guards for training or to discharge any of the said functions or duties in any part of the State of Rajasthan.