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Calcutta High Court

C. I. T. - Iv vs Pressman Advertising & Marketing Ltd on 4 December, 2015

Author: Soumitra Pal

Bench: Soumitra Pal

ORDER SHEET

                                  IN THE HIGH COURT AT CALCUTTA

                                            Special Jurisdiction
                                              [Income Tax]

                                             ORIGINAL SIDE


                                             GA 3532 of 2015
                                             ITA 306 of 2004

                                          C. I. T. - IV, KOLKATA

                                                  Versus

                             PRESSMAN ADVERTISING & MARKETING LTD.


     BEFORE:

     The Hon'ble JUSTICE SOUMITRA PAL

     The Hon'ble JUSTICE MIR DARA SHEKO

     Date : 4th December, 2015.

                                                                                   Mr. P. Dudhoria, Adv.
                                                                              Mrs. Anupa Banerjee, Adv.



                 The Court : Let the matter appear appear under the heading "New Applications" on

     18th December, 2015.

                 In the meantime, as prayed for by Mr. Dudhoria, learned advocate, leave granted to

     the appellant to file supplementary affidavit explaining the delay in filing the recalling application

     being GA No. 3532 of 2015. Let a copy of the same be furnished to the respondent before the

next date of hearing.

(SOUMITRA PAL, J.) (MIR DARA SHEKO, J.) sm