Calcutta High Court
C. I. T. - Iv vs Pressman Advertising & Marketing Ltd on 4 December, 2015
Author: Soumitra Pal
Bench: Soumitra Pal
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 3532 of 2015
ITA 306 of 2004
C. I. T. - IV, KOLKATA
Versus
PRESSMAN ADVERTISING & MARKETING LTD.
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
The Hon'ble JUSTICE MIR DARA SHEKO
Date : 4th December, 2015.
Mr. P. Dudhoria, Adv.
Mrs. Anupa Banerjee, Adv.
The Court : Let the matter appear appear under the heading "New Applications" on
18th December, 2015.
In the meantime, as prayed for by Mr. Dudhoria, learned advocate, leave granted to
the appellant to file supplementary affidavit explaining the delay in filing the recalling application
being GA No. 3532 of 2015. Let a copy of the same be furnished to the respondent before the
next date of hearing.
(SOUMITRA PAL, J.) (MIR DARA SHEKO, J.) sm