Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 70 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

70. Exit requirements.

- For buildings 15 metres & above in height and special occupancies like cinema theatres, assembly hall, factory building, etc. number and details of exits shall be in accordance with part-IV (Fire Protection) of National Building Code of India (1983) published by the Indian Standard Institutions.