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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(2)(l) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(l)Ensuring that the rights of the child are protected and all procedures laid down in the rules are complied with;