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Union of India - Section

Section 95 in Conduct of Elections Rules, 1961

95. [ Power of the Election Commission to issue directions. [ Inserted by S.O. 230(E), dated 24.3.1992 and corrected by S.O.530(E), dated 17.7.1992.]

- Subject to the other provisions of these rules, the Election Commission may issue such directions as it may consider necessary to facilitate the proper use and operation of the voting machines.]