Himachal Pradesh High Court
Shurbir Singh vs . State Of Himachal Pradesh & Others. on 16 August, 2022
Bench: Sabina, Sushil Kukreja
Shurbir Singh vs. State of Himachal Pradesh & others.
CWP No.5502 of 2022 .
16.08.2022 Present: Mr. Jeevesh Sharma, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondent Nos.1 to 4/State.
CWP No. 5502 of 2022 & CMP No.11059 of 2022 Notice. Mr. Vikrant Chandel, learned Deputy Advocate General accepts notice on behalf of respondent Nos.1 to 4 and seeks time to file reply.
Let notice be issued to respondent No.4, returnable for 26.09.2022, on taking steps within three days.
( Sabina ) Judge (Sushil Kukreja) Judge 16th August, 2022 (reena) ::: Downloaded on - 17/08/2022 20:02:54 :::CIS