Section 259(b) in The City of Panaji Corporation Act, 2002
(b)that the site is in a portion within the limits of the city in which the position and direction of the streets have not been determined, and that the building on which it is proposed to erect on such site will, in the opinion of the Commissioner will obstruct or interfere with the construction in the future of suitable streets in such portion or with the drainage, water supply or ventilation thereof:
