Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] Union of India - Subsection Section 120(f) in The Indian Electricity Rules, 1956 (f)every switch or circuit-breaker shall be so constructed as to be capable of opening the circuit, if controls and dealing with any short-circuit without danger.
