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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Jharkhand - Subsection

Section 124(2)(b) in Jharkhand Municipal Act, 2011

(b)such number of persons, not being the councillors, officers, or other employees of the municipality and not exceeding two in number, having knowledge and experience in financial matters, as may be nominated by the municipality: