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State of Maharashtra - Section

Section 171 in Maharashtra Housing and Area Development Act, 1976

171. Other statements and returns.

- The Authority shall also submit to the State Government such statistics, returns, particulars, statements, documents or papers in regard to any proposal, plan or project undertaken under this Act or relating to any matter or proceedings connected with the working of the Authority at such time and in such form and manner as may be determined by the State Government, or as the State Government may from time to time direct.