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State of Odisha - Section

Section 71 in The Orissa Homoeopathic Regulations, 1972

71.

Precisely five minutes before the time fixed for the commencement of examination a warning bell will ring as a signal for all candidates to take their seats. After warning bell has been rung any outsider found loitering inside and around the hall shall be cleared out.Regulations Under Section 53 (1)In accordance with the provisions laid down in Clause (8) of Section 34 of the Orissa Flomoeopathic Act, 1956, the Orissa State Board of Homoeopathic Medicine with the previous approval of the State Government do hereby establish the 'Medical Faculty of Homoeopathy'.