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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Manipur - Subsection

Section 16(2) in The Manipur Hill Areas Autonomous District Council Act, 2000

(2)The Chairman and the Vice-Chairman of the District Council shall be the Ex-officio Chairman and Vice-Chairman respectively of the Executive Committee and Executive Members shall be nominated by the Chairman from amongst the Members of the District Council.