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State of Bihar - Section

Section 13 in Bihar Secretariat Service Act, 2007

13. Promotion.

(1)The promotion to the different grades in the service shall be given on the recommendation of the Departmental Promotion Committee constituted by the State Government.
(2)The minimum qualifying service i.e. "Kalawadhi", for such promotions shall be as determined by the Personnel & Administrative Reforms Department from time to time.