Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Article 366] [Constitution]

Constitution Subarticle

Article 366(11) in Constitution of India

(11)"Federal Court" means the Federal Court constituted under the Government of India Act, 1935;