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State of Bihar - Section

Section 412 in Bihar Board's Miscellaneous Rules, 1958

412. Arrangement for the relief of transport.

- The civil officer, supplying carriage will, at the same time, warn the civil officer at the first exchanging station of the transport requiring exchange, and the date and place at which it will be required. A copy of this should be furnished to the indenting officer to enable an advance to be remitted. The civil officer at the first exchanging station will then proceed as in Rule 410 and warn the next exchanging station. Similar action will be taken at each exchanging station on the route.