Orissa High Court
Nityananda Pramanik vs Lic Of India And Others .... Opposite ... on 26 August, 2021
Author: B.R. Sarangi
Bench: B.R. Sarangi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 11740 of 2016
Nityananda Pramanik .... Petitioner
Mr. B. Dash, Advocate
-Versus -
LIC of India and others .... Opposite Parties
.
Mr. S.C. Samantray, Adv.
CORAM:
DR. JUSTICE B.R. SARANGI
ORDER
26.08.2021 Order No. This matter is taken up through hybrid mode. 08
2. As prayed for by Mr. B. Dash, learned counsel for the petitioner, list this matter next week.
Ashok (Dr. B.R. Sarangi)
Judge
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