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Orissa High Court

Nityananda Pramanik vs Lic Of India And Others .... Opposite ... on 26 August, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No. 11740 of 2016

             Nityananda Pramanik                      ....                            Petitioner
                                                                    Mr. B. Dash, Advocate
                                                      -Versus -
             LIC of India and others                  ....                   Opposite Parties
                                                                                          .
                                                                  Mr. S.C. Samantray, Adv.

                      CORAM:
                       DR. JUSTICE B.R. SARANGI
                                         ORDER

26.08.2021 Order No. This matter is taken up through hybrid mode. 08

2. As prayed for by Mr. B. Dash, learned counsel for the petitioner, list this matter next week.

    Ashok                                                  (Dr. B.R. Sarangi)
                                                                Judge




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