Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Tamilnadu - Subsection Section 33(3) in Tamil Nadu Elementary Education Act, 1920 (3)All orders or cheques upon the find shall be signed by the chief executive officer of the municipal council or by such person as he may authorise in writing to sign on his behalf.
