Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 346A in The Chhattisgarh Municipal Corporation Act, 1956

346A. Spitting on any place other than drain or receptacle.

- Whoever spits in any place other than a drain or a receptacle provided for the purpose by the Corporation shall be punishable with fine which may extend to two hundred fifty rupees .Part-VII Chapter XXVIIICo-Operation of Police