Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 101 in Indian Lunacy Act, 1912 101. Repeal of enactments. - [Repealed by the Second Repealing and Amending Act, 1914 (XVII of 1914), Section 3 and Section II.]
