Indian Kanoon - Search engine for Indian Law

Orissa High Court

State Of Odisha & Ors vs Sudhansu Sekhar Jena ..... Opposite ... on 3 November, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

                                  1




        IN THE HIGH COURT OF ORISSA AT CUTTACK


                  RVWPET (RPC) No.6 OF 2006

  State of Odisha & Ors.                .....                    Petitioner

                                                   Mr. S. Jena, SC, S&ME.
                                                                    Deptt.
                                Vs.
  Sudhansu Sekhar Jena                  .....              Opposite party




             CORAM:
                 DR. JUSTICE B.R. SARANGI

                                        ORDER

03.11.2021 Order No. The matter is taken up through hybrid mode.

2. Heard Mr. S. Jena, learned Standing Counsel for School and Mass Education Department for the petitioner.

3. On perusal of the record, this Court finds no ground for review is made out.

4. Accordingly, Review petition stands dismissed.

Alok DR. B.R. SARANGI, J.