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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(ii)The Convener of PGLCET shall give a notification in the popular daily News Papers calling for the applications in the prescribed form from the candidates satisfying eligibility criteria as laid down in Rule 3.