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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Assam - Subsection

Section 56(1) in Assam Public Procurement Act, 2017

(1)Subject to the provisions of this Act and the rules made thereunder, a procuring entity may issue guidelines giving details of procedure or general forms or standard specifications and manuals required for giving effect to the provisions of this Act and the rules made thereunder.