Kerala High Court
A.Dharmaraj Rassalam vs Ramamoorthy Venkadasalam on 14 August, 2020
Author: V.G.Arun
Bench: V.G.Arun
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 14TH DAY OF AUGUST 2020 / 23RD SRAVANA, 1942
Crl.MC.No.3323 OF 2020(E)
CRIME NO.1175/2019 OF VELLARADA POLICE STATION RE-NUMBERED AS
CRIME NO.47/CB/TVPM/D BY CBCID THIRUVANANTHAPURAM ON THE FILES OF JFCM
COURT-III NEYATTINKARA
PETITIONERS/ACCUSED NO.1 TO 4:
1 A.DHARMARAJ RASSALAM
AGED 64 YEARS, S/O ALBERT,
CHAIRMAN,DR.S.M.C.S.I.MEDICAL COLLEGE,
LMS COMPOUND, PALAYAM,
THIRUVANANTHAPURAM,
RESIDING AT BISHOP'S HOUSE,LM.S.COMPOUND,
THIRUVANANTHAPURAM-695 033.
2 DR.J.BENNET ABRAHAM,
AGED 61 YEARS, S/O JOHN WYCLIFF,
DIRECTOR,
DR.SMCSI MEDICAL COLLEGE,
RESIDING AT PALLIVILA VEEDU,
GANDHIPURAM, SREEKARYAM.P.O,
THIRUVANANTHAPURAM-695 017.
3 P.THANKARAJ,
AGED 67 YEARS
S/O.PALAYYAN,
FORMER COMPTROLLER,
DR.SMCSI MEDICAL COLLEGE,
RESIDING AT NIRMAL VILLA, KUDUMBOTTUKONAM,
VATTAVILA.P.O, THIRUVANANTHAPURAM-695 132.
4 REV.D.L.POULSON,
AGED 42 YEARS
S/O I DEVASAHAYAM, BISHOP SECRETARY
L.M.S.COMPOUND,PALAYAM,
THIRUVANANTHAPURAM,
RESDING AT DL BHAVAN, MOOLAKONAM,
KOOVALASERRY, NEYATTINKARA-695 512.
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SRI.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
Crl.MC.No.3323 OF 2020 & Con.Cases
2
RESPONDENTS/DEFACTO COMPLAINANT AND STATE:
1 RAMAMOORTHY VENKADASALAM
S/O VENKADASALAM, AGED 50 YEARS
RESIDING AT 12/4B RANESHWARAM
NEAR RC CHURCH,THIRUTHUPURAM KUZHITHURAI,
VILAVANCODE, TAMIL NADU-629 163.
2 STATE OF KERALA,
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA,ERNAKULAM.
3 THE DEPUTY SUPERINTENDENT OF POLICE,
CRIME BRANCH CENTRAL UNIT-1,
THIRUVANANTHAPURAM-695 008.
4 ADDL.R4. E.CHRISTHUDAS
AGED 64 YEARS,
S/O. EBANISER, THALIKUNNIL, VATTAPPARA P.O,
NOW RESIDING AT VITTIKADU VEEDU, MEENMUTTY P.O,
PACHA, THIRUVANANTHAPURAM DISTRICT, PIN 695 562
R1 BY ADV. SRI.K.GOPALAKRISHNA KURUP (SR.)
R1 BY ADV. SMT.ANUROOPA JAYADEVAN
R2-3 BY DIRECTOR GENERAL OF PROSECUTION
R2-3 BY GOVERNMENT PLEADER
R4 BY ADV. R.T.PRADEEP
R4 BY ADV. SMT.M.BINDUDAS
R4 BY ADV. SRI.K.C.HARISH
SRI.C.S.HRITHWIK, SR.PP.
SMT.SREEJA V, P.P
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
14.08.2020, ALONG WITH Crl.MC.3327/2020(E), Crl.MC.3328/2020(E),
Crl.MC.3335/2020(F), Crl.MC.3339/2020(F), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
Crl.MC.No.3323 OF 2020 & Con.Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 14TH DAY OF AUGUST 2020 / 23RD SRAVANA, 1942
Crl.MC.No.3327 OF 2020(E)
CRIME NO.1170/2019 OF VELLARADA POLICE STATION RE-NUMBERED AS
CRIME NO.46/CB/TVPM/D BY CBCID THIRUVANANTHAPURAM ON THE FILES OF JFCM
COURT-III NEYATTINKARA
PETITIONERS/ACCUSED 1 TO 5:
1 A.DHARMARAJ RASSALAM
AGED 64 YEARS
S/O. ALBERT, CHAIRMAN, DR. S.M.C.S.I MEDICAL
COLLEGE, LMS COMPOUND, PALAYAM, THIRUVANANTHAPURAM,
RESIDING AT BISHOPS HOUSE, L.M.S COMPOUND
THIRUVANANTHAPURAM 695 033
2 DR. J. BENNET ABRAHAM,
AGED 61 YEARS
S/O. JOHN WYCLIFF, DIRECTOR, DR. SMCSI MEDICAL
COLLEGE, RESIDING AT NIRMAL VILLA, KUDUMBOTTUKONAM,
VATTAVILA P.O, THIRUVANANTHAPURAM 695 132
3 P. THANKARAJ,
AGED 67 YEARS
S/O. PALAYYAN, FORMER COMPTROLLER, DR. SMCSI
MEDICAL COLLEGE, RESIDING AT NIRMAL VILLA,
KUDUMBOTTUKNAM, VATTAVILA P.O, THIRUVANANTHAPURAM
695 132
4 REV. D.L POULSON,
AGED 42 YEARS
S/O. DEVASAHAYAM, BISHOP SECRETARY L.M.S COMPOUND,
PALAYAM, THIRUVANANTHAPURAM RESIDING AT DL BHAVAN,
MOOLAKONAM, KOOVALASERERY, NEYATTINKARA 695 512
5 AUGUSTIN,
AGED 58 YEARS
S/O. T.K AUGUSTINE,
RESIDING AT 505/B/11
ABIRVATHAM NAGAR, NAGARCOIL 629 003
Crl.MC.No.3323 OF 2020 & Con.Cases
4
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SRI.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
RESPONDENTS/DEFACTO COMPLAINANT AND STATE:
1 S.PAUL SELVAKUMAR, AGED 50 YEARS
S/O. A.M SATHIANATHAN,
RESIDING AT TC 11/1084,
WATTS LANE NANTHANCODE, KOWDIAR P.O,
THIRUVANANTHAPURAM 695 003
2 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM
3 THE DEPUTY SUPERINTENDENT OF POLICE,
CRIME BRANCH CENTRAL UNIT-1,
THIRUVANANTHAPURAM 695 008
4 ADDL R4.ALEX M.S.
AGED 42 YEARS,
S/O.MADHAVAN NADAR, SAJEEV NIVAS,
ARIKKADAMUKKAU, NEMOM P.O,
THIRUVANANTHAPURAM 695 020
R1 BY ADV. ANUROOPA JAYADEVAN
R2-3 BY DIRECTOR GENERAL OF PROSECUTION
R2-3 BY GOVERNMENT PLEADER
R4 BY ADV. M.R.RAJESH
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
14.08.2020, ALONG WITH Crl.MC.3323/2020(E), Crl.MC.3328/2020(E),
Crl.MC.3335/2020(F), Crl.MC.3339/2020(F), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
Crl.MC.No.3323 OF 2020 & Con.Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 14TH DAY OF AUGUST 2020 / 23RD SRAVANA, 1942
Crl.MC.No.3328 OF 2020(E)
CRIME NO.1169/2019 OF VELLARADA POLICE STATION RE-NUMBERED AS
CRIME NO.45/CB/TVPM/D BY CBCID THIRUVANANTHAPURAM ON THE FILES OF JFCM
COURT-III NEYATTINKARA
PETITIONERS/ACCUSED NO.1 TO 4:
1 A.DHARMARAJ RASSALAM
AGED 64 YEARS
S/O. ALBERT, CHAIRMAN,
DR. S.M.C.S.I. MEDICAL COLLEGE, LMS COMPOUND,
PALAYAM, THIRUVANANTHAPURAM, RESIDING AT BISHOP'S
HOUSE, L.M.S. COMPOUND, THIRUVANANTHAPURAM - 695
033.
2 DR. J. BENNET ABRAHAM
AGED 61 YEARS
S/O. JOHN WYCLIFF, DIRECTOR, DR. SMCSI MEDICAL
COLLEGE, RESIDING AT PALLIVILA VEEDU, GANDHIPURAM,
SREEKARYAM P. O., THIRUVANANTHAPURAM - 695 017.
3 P. THANKARAJ
AGED 67 YEARS
S/O. PALAYYAN, FORMER COMPTROLLER, DR. SMCSI
MEDICAL COLLEGE, RESIDING AT NIRMAL VILLA,
KUDUMBOTTUKONAM, VATTAVILA P. O.,
THIRUVANANTHAPURAM - 695 132.
4 REV. D. L. PAULSON
AGED 42 YEARS
S/O. I. DEVASAHAYAM, BISHOP SECRETARY L.M.S.
COMPOUND, PALAYAM, THIRUVANANTHAPURAM, RESIDING AT
DL BHAVAN, MOOLAKONAM, KOOVALASERRY, NEYATTINKARA -
695 512.
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SRI.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
Crl.MC.No.3323 OF 2020 & Con.Cases
6
RESPONDENTS/DEFACTO COMPLAINANT AND STATE:
1 INGUDHAS DEVADHASON
AGED 60 YEARS
S/O. DEVADHASON,
RESIDING AT 11/14, ELANTHAIYADI VILAI,
SOUTH THAMARAIKKULAM, AGASTHEESWARAM,
KANNIYAKUMARI, TAMIL NADU - 629 701.
2 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.
3 THE DEPUTY SUPERINTENDENT OF POLICE
CRIME BRANCH CENTRAL UNIT -1,
THIRUVANANTHAPURAM - 695 008.
R1 BY ADV. K.GOPALAKRISHNA KURUP (SR.)
R1 BY ADV. SMT.ANUROOPA JAYADEVAN
R1 BY ADV. SHRI.ASHRUTH NASER
R2-3 BY DIRECTOR GENERAL OF PROSECUTION
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
14.08.2020, ALONG WITH Crl.MC.3323/2020(E), Crl.MC.3327/2020(E),
Crl.MC.3335/2020(F), Crl.MC.3339/2020(F), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
Crl.MC.No.3323 OF 2020 & Con.Cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 14TH DAY OF AUGUST 2020 / 23RD SRAVANA, 1942
Crl.MC.No.3335 OF 2020(F)
CRIME NO.1142/2019 OF VELLARADA POLICE STATION RE-NUMBERED AS
CRIME NO.49/CB/TVPM/D BY CBCID THIRUVANANTHAPURAM ON THE FILES OF JFCM
COURT-III NEYATTINKARA
PETITIONER/ACCUSED NO.1 TO 3:
1 A.DHARMARAJ RASSALAM
AGED 64 YEARS
S/O.ALBERT, CHAIRMAN,
DR.S.M.C.S.I.MEDICAL COLLEGE, LMS COMPOUND,
PALAYAM, THIRUVANANTHAPURAM,
RESIDING AT BISHOPS HOUSE, L.M.S COMPOUND,
THIRUVANANTHAPURAM-695 033.
2 DR.J.BENNET ABRAHAM,
AGED 61 YEARS
S/O.JOHN WYCLIFF, DIRECTOR,
DR.SMCSI MEDICAL COLLEGE,
RESIDING AT PALLIVILA VEEDU, GANDHIPURAM,
SREEKARYAM P.O., THIRUVANANTHAPURAM-695 017.
3 SHIJI P.L.,
AGED 36 YEARS, D/O.LILA J.,
ACCOUNTANT DR.SMCSI MEDICAL COLLEGE,
KARAKONAM, RESIDING AT S.P.COTTAGE,
VAZHUTHOOR, NEYATTINKARA P.O.,
THIRUVANANTHAPURAM-695 121.
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SRI.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
RESPONDENTS/DEFACTO COMPLAINANT AND STATE:
1 RAJKUMAR PONNUMUTHY SWARNABAI
AGED 50 YEARS, S/O.PONNUMUTHU,
RESIDING AT 2/97 A THETTIVILAI,
ARUMANI VILAVANCODE ARUMANAI, TAMIL NADU-629 151.
Crl.MC.No.3323 OF 2020 & Con.Cases
8
2 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.
3 THE DEPUTY SUPERINTENDENT OF POLICE,
CRIME BRANCH CENTRAL UNIT-1,
THIRUVANANTHAPURAM-695 008.
4 E.CHRISTHUDAS
AGED 64 YEARS, S/O. EBANISER,
THALIKUNNIL, VATTAPPARA P.O,
NOW RESIDING AT VITTIKADU VEEDU, MEENMUTTY P.O,
PACHA, THIRUVANANTHAPURAM DISTRICT, PIN 695 562
5 T.TAMILARASU
AGED 50 YEARS,
S/O. V.THANKAMUTHU
RESIDING AT M-400, MUTHUPALAYAM,
HOUSING UNIT - 2, ERODE - 638 009, TAMIL NADU
6 S.D JEBASANTHOSARAJ,
S/O.REV.S.DRAVIAM,
57, AMBAI ROAD, KULAVANIGARPURAM,
THIRUNELVELI - 627 005, TAMIL NADU
R1 BY ADV. K.GOPALAKRISHNA KURUP (SR.)
R1 BY ADV. SMT.ANUROOPA JAYADEVAN
R2-3 BY DIRECTOR GENERAL OF PROSECUTION
R4 BY ADV. SRI.R.T.PRADEEP
R4 BY ADV. SMT.M.BINDUDAS
R4 BY ADV. SRI.K.C.HARISH
R5 BY ADV. SRI.V.A.VINOD
R6 BY ADV. G.BIJU
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
14.08.2020, ALONG WITH Crl.MC.3323/2020(E), Crl.MC.3327/2020(E),
Crl.MC.3328/2020(E), Crl.MC.3339/2020(F), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
Crl.MC.No.3323 OF 2020 & Con.Cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
FRIDAY, THE 14TH DAY OF AUGUST 2020 / 23RD SRAVANA, 1942
Crl.MC.No.3339 OF 2020(F)
CRIME NO.1172/2019 OF VELLARADA POLICE STATION RE-NUMBERED AS
CRIME NO.44/CB/TVPM/D BY CBCID THIRUVANANTHAPURAM ON THE FILES OF JFCM
COURT-III NEYATTINKARA
PETITIONERS/ACCUSED NO.1 TO 4:
1 A.DHARMARAJ RASSALAM,
AGED 64 YEARS
S/O.ALBERT, CHAIRMAN, DR.S.M.C.S.I.MEDICAL COLLEGE,
LMS COMPOUND, PALAYAM, THIRUVANANTHAPURAM RESIDING
AT BISHOPS HOUSE, L.M.S.COMPOUND,
THIRUVANANTHAPURAM - 695033.
2 DR.J.BENNET ABRAHAM
AGED 61 YEARS
S/O.JOHN WYCLIFF, DIRECTOR, DR.SMCSI MEDICAL
COLLEGE, RESIDING AT PALLIVILA VEEDU, GANDHIPURAM,
SREEKARYAM P.O., THIRUVANANTHAPURAM - 695 017.
3 T.THANKARAJ
AGED 67 YEARS
S/O.PALAYYAN, FORMER COMPTROLLER, DR.SMCSI MEDICAL
COLLEGE, RESIDING AT NIRMAL VILLA, KUDUMBOTTUKONAM
VATTAVILA P.O., THIRUVANANTHAPURAM - 695 132.
4 SHIJI P.L.
AGED 36 YEARS,
D/O.LILA J.,
ACCOUNTANT, DR.SMCSI MEDICAL COLLEGE, KARAKONAM
RESIDING AT S.P.COTTAGE, VAZHUTHOOR,
NEYYATTINKARA P.O., THIRUVANANTHAPURAM - 695 121.
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SRI.ARUN.B.VARGHESE
SMT. AISWARYA V.S.
.
Crl.MC.No.3323 OF 2020 & Con.Cases
10
RESPONDENTS/ DEFACTO COMPLAINANT AND STATE:
1 RAJA JOHN SINGH RAJAMANI
AGED 49 YEARS
S/O.RAJAMANI,
RESIDING AT 11-99, THIRUTHARAVILAI,
PALLIYADI NATTALAM, TAMIL NADU - 629 169.
2 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM.
3 THE DEPUTY SUPERINTENDENT OF POLICE
CRIME BRANCH CENTRAL UNIT-1,
THIRUVANANTHAPURAM - 695 008.
R1 BY ADV. K.GOPALAKRISHNA KURUP (SR.)
R1 BY ADV. SMT.ANUROOPA JAYADEVAN
R2-3 BY DIRECTOR GENERAL OF PROSECUTION
R2-3 BY GOVERNMENT PLEADER
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
14.08.2020, ALONG WITH Crl.MC.3323/2020(E), Crl.MC.3327/2020(E),
Crl.MC.3328/2020(E), Crl.MC.3335/2020(F), THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
Crl.MC.No.3323 OF 2020 & Con.Cases
11
ORDER
[ Crl.MC.3323/2020, Crl.MC.3327/2020, Crl.MC.3328/2020, Crl.MC.3335/2020, Crl.MC.3339/2020] Dated this the 14th day of August 2020 The learned Senior Counsel submits on instruction that the Crl.M.Cs are not pressed and may be permitted to be withdrawn with liberty to move afresh, if so advised.
The Criminal M.Cs are hence dismissed as withdrawn, with the liberty sought.
Sd/-
V.G.ARUN
Sn JUDGE
Crl.MC.No.3323 OF 2020 & Con.Cases 12 APPENDIX OF Crl.MC 3323/2020 PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF F.I.R.IN CRIME NO.1175/2019 OF VELLARADA POLICE STATION FILED BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT III,NEYYATTINKARA ANNEXURE A2 TRUE COPY OF THE ORDER DATED 19.08.2019 OF THE ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA ANNEXURE A3 TRUE COPY OF ORDER NO.S3/283/2019-HEALTH DATED 23.12.2019 ISSUED BY THE HEALTH AND FAMILY WELFARE(S)DEPARTMENT,GOVERNMENT OF KERALA ANNEXURE A4 AFFIDAVIT SWORN BY THE 1ST RESPONDENT HEREIN ANNEXURE A5 TRUE COPY OF THE FINAL REPORT DATED 18/12/2019 PREPARED BY THE THREE MEMBER COMMITTEE APPOINTED BY THE CHURCH OF SOUTH INDIA TRUST ASSOCIATION.
ANNEXURE A6 TRUE COPY OF THE LETTER DATED 06/03/2020 ISSUED BY THE DEPUTY MODERATOR OF CSI.
ANNEXURE A7 TRUE COPY OF THE LETTER NO.SKD(B) B&C 116/16/20 DATED 01/05/2020 ISSUED BY THE MODERATOR AND BISHOP OF THE CSI, SOUTH KERALA DIOCESE.
RESPONDENT'S/S EXHIBITS:
ANNEXURE R4 TRUE COPY OF THE DETAILS OF FEES MISAPPROPRIATED FROM STUDENTS FOR MBBS COURSE FOR THE ACADEMIC YEAR 2013.
ANNEXURE R4(A) TRUE COPY OF THE DETAILS OF FEES MISAPPROPRIATED FROM STUDENTS FROM MBBS COURSE FOR THE ACADEMIC YEAR 2014.
ANNEXURE R4(B) TRUE COPY OF THE DETAILS OF FEES MISAPPROPRIATED FROM STUDENTS FROM MBBS Crl.MC.No.3323 OF 2020 & Con.Cases 13 COURSE FOR THE ACADEMIC YEAR 2015.
ANNEXURE R4(C) TRUE COPY OF THE DETAILS OF FEES MISAPPROPRIATED FROM STUDENTS FROM MBBS COURSE FOR THE ACADEMIC YEAR 2016.
ANNEXURE R4(D) TRUE COPY OF THE DETAILS OF FEES MISAPPROPRIATED FROM STUDENTS FROM MBBS COURSE FOR THE ACADEMIC YEAR 2017.
ANNEXURE R4(E) TRUE COPY OF THE DETAILS OF FEES MISAPPROPRIATED FROM STUDENTS FOR MBBS COURSE FOR THE ACADEMIC YEAR 2016, 2017 AND 2019.
ANNEXURE R4(F) TRUE COPY OF THE FIR DATED 14/05/2020 IN CBCID CRIME NO.42/2020.
Crl.MC.No.3323 OF 2020 & Con.Cases 14 APPENDIX OF Crl.MC 3327/2020 PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF F.I.R IN CRIME NO.
1170/2019 OF VELLARADA POLICE STATION FILED BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT III, NEYYATTINKARA.
ANNEXURE A2 TRUE COPY OF THE ORDER DATED 19-08-2019 OF THE ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA ANNEXURE A3 TRUE COPY OF ORDER NO. S3/283/2019 HEALTH DATED 23-12-2019 ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.
ANNEXURE A4 AFFIDAVIT SWORN BY THE 1ST RESPONDENT HEREIN ANNEXURE A5 TRUE COPY OF THE PROCEEDINGS NO.
SKD(B)116/03/2020 DATED 01/02/2020 ISSUED BY THE BISHOP CHURCH OF SOUTH INDIA SOUTH KERALA DIOCESE.
ANNEXURE A6 TRUE COPY OF THE FIR IN CRIME NO.957/2019 OF VELLARADA POLICE STATION.
ANNEXURE A7 TRUE COPY OF THE RELEVANT PORTION OF THE PLAINT IN OS NO.257/2019 PENDING ON THE FILES OF SUB COURT, THIRUVANANTHAPURAM.
ANNEXURE A8 TRUE COPY OF THE FINAL REPORT DATED 18/12/2019 PREPARED BY THE THREE MEMBER COMMITTEE APPOINTED BY THE CHURCH OF SOUTH INDIA TRUST ASSOCIATION.
RESPONDENT'S/S EXHIBITS:
ANNEXURE R3(A) A TRUE COPY OF THE JUDGMENT DATED 28/02/2020 IN WPC NO.351/2020 OF THIS HON'BLE COURT.
ANNEXURE R3(B) A TRUE COPY OF THE COMPLAINT FILED BY THE ADDITIONAL RESPONDENT NO.3 BEFORE THE STATION HOUSE OFFICER, VELLARADA POLICE STATION.
ANNEXURE R3(C) A TRUE COPY OF THE COMPLAINT FILED BY MR. Crl.MC.No.3323 OF 2020 & Con.Cases 15 T. TAMILARASU BEFORE THE SHO, VELLARADA POLICE STATION.
ANNEXURE R3(D) A TRUE COPY OF THE ORDER DATED 20/12/2019 IN IA NO.3033/2019 IN OS NO. 257/2019 OF THE PRINCIPAL SUB COURT, THIRUVANANTHAPURAM.
ANNEXURE R3(E) TRUE COPY OF THE UNSIGNED COPY OF THE AGREEMENT DATED 29/06/2020 BETWEEN TAMILARASU AND THE MEDICAL COLLEGE REPRESENTED BY THE 1ST PETITIONER IN THE BAIL APPLICATION.
Crl.MC.No.3323 OF 2020 & Con.Cases 16 APPENDIX OF Crl.MC 3328/2020 PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF F.I.R. IN CRIME NO.1169/2019 OF VELLARADA POLICE STATION FILED BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT III, NEYYATTINKARA.
ANNEXURE A2 TRUE COPY OF THE ORDER DATED 19.08.2019 OF THE ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA.
ANNEXURE A3 TRUE COPY OF ORDER NO.S3/283/2019 HEALTH DATED 23.12.2019 ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.
ANNEXURE A4 AFFIDAVIT SWORN BY THE 1ST RESPONDENT HEREIN.
ANNEXURE A5 CERTIFIED COPY OF THE REPORT SUBMITTED BY THE 3RD RESPONDENT ON 21/05/2020 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT, NEYYATTINKARA III.
RESPONDENT'S/S EXHIBITS: NIL Crl.MC.No.3323 OF 2020 & Con.Cases 17 APPENDIX OF Crl.MC 3335/2020 PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF F.I.R IN CRIME NO.1042/2019 OF VELLARADA POLICE STATION BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT III, NEYYATTINKARA.
ANNEXURE A2 TRUE COPY OF THE ORDER DATED 19.08.2019 OF THE ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA.
ANNEXURE A3 TRUE COPY OF ORDER NO.53/283/2019-HEALTH DATED 23.12.2019 ISSUED BY THE HEALTH AND FAMILY WELFARE(S) DEPARTMENT, GOVERNMENT OF KERALA.
ANNEXURE A4 AFFIDAVIT SWORN BY THE 1ST RESPONDENT HEREIN.
ANNEXURE A5 TRUE COPY OF THE FINAL REPORT DATED 18/12/2019 PREPARED BY THE THREE MEMBER COMMITTEE APPOINTED BY THE CHURCH OF SOUTH INDIA TRUST ASSOCIATION.
ANNEXURE A6 TRUE COPY OF THE LETTER DATED 06/03/2020 ISSUED BY THE DEPUTY MODERATOR OF CSI.
ANNEXURE A7 TRUE COPY OF THE LETTER NO. SKD (B)B&C 116/16/20 DATED 01/05/2020 ISSUED BY THE MODERATOR AND BISHOP OF THE CSI, SOUTH KERALA DIOCESE.
ANNEXURE A8 CERTIFIED COPY OF THE REPORT SUBMITTED BY THE 3RD RESPONDENT ON 25/05/2020 BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT, NEYYATTINKARA III.
RESPONDENT'S/S EXHIBITS:
ANNEXURE R4(A) TRUE COPY OF THE FIR DATED 14/05/2020 IN CBCID CRIME NO.42/2020.
Crl.MC.No.3323 OF 2020 & Con.Cases 18 APPENDIX OF Crl.MC 3339/2020 PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF F.IL.R. IN CRIME NO.1072/2019 OF VELLARADA POLICE STATION FILED BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT III, NEYYATTINKARA.
ANNEXURE A2 TRUE COPY OF THE ORDER DATED 19/08/2019 OF THE ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA.
ANNEXURE A3 TRUE COPY OF ORDER NO.S3/283/2019-HEALTH DATED 23/12/2019 ISSUED BY THE HEALTH AND FAMILY WELFARE (S) DEPARTMENT, GOVERNMENT OF KERALA.
ANNEXURE A4 AFFIDAVIT SWORN BY THE 1ST RESPONDENT HEREIN.
RESPONDENT'S/S EXHIBITS: NIL Sn //TRUE COPY// PA TO JUDGE