Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

Union of India - Subsection

Section 274(2)(b) in The Income Tax Act, 2025

(b)provide an opportunity of being heard to the assessee within such period, not exceeding sixty days, as specified in the said notice.