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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(1)(d) in The West Bengal Primary Education Act, 1973

(d)to institute with the approval of the State Government such examinations as it may think fit, and to make regulations on all aspects connected with such examinations;
(dd)[ to institute Primary' Teachers' Training Examination, after considering the recommendations, if any, of the Examination Committee and to make regulations on all aspects connected with such examination;] [Clause (dd) inserted by W.B. Act 6 of 2002.]