Supreme Court - Daily Orders
B. N. Dwivedi (Ifs) vs Union Of India . on 19 September, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.30 COURT NO.5 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16977/2016
(Arising out of impugned final judgment and order dated 03/05/2016
in WP No. 6483/2009 passed by the High Court Of Chhatisgarh At
Bilaspur)
B. N. DWIVEDI (IFS) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 19/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Ajit Kumar Sinha,Sr.Adv.
Mr. Ashwarya Sinha,Adv.
Mr. Srijan Sinha,Adv.
Mr. Abhijeet Sinha,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice returnable in four weeks.
[O.P. SHARMA] [RAJINDER KAUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by OM PARKASH SHARMA Date: 2016.09.20 17:14:55 IST Reason: